Section 117(b) in Tamil Nadu Educational Inspection Code
(b)Teacher's Service Register. - In the case of aided elementary schools teacher's service registers form a most important basis for the assessment of grants and should, therefore, be scrutinised as carefully as the teacher's certificates, to ensure that the payment of salaries and observance of conditions of service are in accordance with departmental rules. Any irregularity discovered should be immediately noted and steps should be taken to remedy it in the manner provided for in the rules. The number and date and district of issue of teacher's service register should be recorded in the inspection report against the name of each teacher.