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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in The M.P. State Veterinary Council Rules, 1993

(1)The President and other members of the State Council other than the State Government officials and ex-officio members shall under Section 41 of the Act, be paid travelling allowances as admissible to Class I Officers of the Government of Madhya Pradesh for attending the meeting of the said Council and Committee(s).