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[Cites 0, Cited by 0] [Section 11B] [Entire Act]

State of Puducherry - Subsection

Section 11B(3) in The Puducherry Home Guards Act, 1965.

(3)If an employer refuses or fails to pay any such member the pay and allowances as provided in sub-section (2), such pay and allowances may, on application by the member to the authority specified in this behalf, be recovered from the employer in such manner as may be prescribed.]