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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Punjab - Subsection

Section 115(2)(m) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(m)for determining the language in which business of Panchayat Samitis and Zila Parishads shall be transacted;