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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(2)(b) in The M.P. Civil Services (Pension) Rules, 1976

(b)The cash deposit to be taken or the amount of gratuity to be withheld shall not exceed the estimated amount of the outstanding dues plus twenty-five per cent thereof.