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Andhra Pradesh High Court - Amravati

The Andhra Evangelical Luthern Church ... vs Andhra Evangelical Lutheran Church ... on 28 June, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

APHC010082092024
                   IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-42
                                                           [3443]
                                AT AMARAVATI

                         WRIT APPEAL NO: 484 of 2024



The Andhra Evangelical Luthern Church AELC                          ...Appellant

      Vs.

Andhra Evangelical Lutheran Church Aelc and Others            ...Respondent(s)


                                    **********

G TUHIN KUMAR, Advocate(s) for Appellant GP FOR HOME, VIVEK CHANDRA SEKHAR S, M R K CHAKRAVARTHY, Advocate(s) for Respondent(s) CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE NINALA JAYASURYA DATE : 28th June, 2024 PC:

Objections, if any, be filed to the application seeking condonation of delay.
List on 19.07.2024.
DHIRAJ SINGH THAKUR, CJ NINALA JAYASURYA, J Vjl