Andhra Pradesh High Court - Amravati
The Andhra Evangelical Luthern Church ... vs Andhra Evangelical Lutheran Church ... on 28 June, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
APHC010082092024
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-42
[3443]
AT AMARAVATI
WRIT APPEAL NO: 484 of 2024
The Andhra Evangelical Luthern Church AELC ...Appellant
Vs.
Andhra Evangelical Lutheran Church Aelc and Others ...Respondent(s)
**********
G TUHIN KUMAR, Advocate(s) for Appellant GP FOR HOME, VIVEK CHANDRA SEKHAR S, M R K CHAKRAVARTHY, Advocate(s) for Respondent(s) CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE NINALA JAYASURYA DATE : 28th June, 2024 PC:
Objections, if any, be filed to the application seeking condonation of delay.
List on 19.07.2024.
DHIRAJ SINGH THAKUR, CJ NINALA JAYASURYA, J Vjl