Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 98 in Bihar Education Code, 1961

98. Duties and powers of the Deputy Inspectress of Schools.

- The Deputy Inspectress of Schools is the local educational a officer charged with the immediate inspection and supervision of all Girls' Middle and Primary schools including Government Girls' Middle schools in her subdivision. A Government Girls' Middle school where the Headmistress is in the Upper Division of the Subordinate Educational Service will, however, be under the direct control of the District Inspectress of Schools, the Deputy Inspectress of Schools will have the authority to grant or withdraw recognition of Girls' Primary schools of her Subdivision.