111. Register of accidents and dangerous occurrences. - The manager of every factory shall maintain a register of all accidents and dangerous occurrences which occur in the factory in Form No. 26 showing the -
(a)Name of injured person (if any);(b)date of accident or dangerous occurrence;(c)date of report on Form No. 18 to Inspector;(d)nature of accident or dangerous occurrence;(e)date of return of injured person to work; and(f)number of days of absence from work of injured person.
