Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(3) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(3)If any question arises whether a party is a political party or whether any organization takes part in politics or whether any movement or activity falls within the scope of this rule, the decision of the Inspector thereon shall be final.