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Patna High Court - Orders

Smt. Sangeeta Sinha vs Smt. Bhawna Bhardwaj & Ors on 29 March, 2016

Author: Mungeshwar Sahoo

Bench: Mungeshwar Sahoo

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.5725 of 2015
                     ======================================================
                     Smt. Sangeeta Sinha
                                                                             .... .... Petitioner
                                                       Versus
                     Smt. Bhawna Bhardwaj & Ors
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance:
                     For the Petitioner/s    :    Mr. Radha Mohan Pandey
                     For the Respondent/s      : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
                     SAHOO
                     ORAL ORDER

2       29-03-2016

Learned Counsel for the petitioner seeks permission to withdraw this application. Accordingly, in view of the submission of the learned counsel for the petitioner, this writ application is permitted to be withdrawn and as such, it is dismissed as withdrawn.

(Mungeshwar Sahoo, J) Mishra/-

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