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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(3)(v) in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982

(v)the Secretary to the Government of Madhya Pradesh, Law and Legislative Affairs Department-Secretary;