Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(3) in The Bihar Beedi and Cigar Workers (Conditions of Employment) Rules, 1968 (3)The provisions of sub-rule (4) of rule 3 shall, so far as may be, apply to an application made under this rule.
