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Allahabad High Court

Tahseen Khan vs Board Of Revenue U.P. Camp Meerut & ... on 28 January, 2010

Author: Pankaj Mithal

Bench: Pankaj Mithal

Court No. - 6
Case :- WRIT -- B No. -- 37674 of 2006

Petitioner :- Tahseen Khan

Respondent :- Board Of Revenue U.P. Camp Meerut & Others
Petitioner Counsel :- K.R. Sirohi

Respondent Counsel :- C.S.C.,N.K.
SriVastaVa,N.K.SharIna,PratiIna SriVastaVa,Sankatha Rai,V.K.
Singh,Vijai Kumar Rai,Vin0d Kumar Rai

Hon'ble Pankaj Mithal,J.

List in the next cause list. The stay order granted earlier shall remain operative till the next date of listing.

Order Date :- 28.1.2010 BK