Allahabad High Court
Tahseen Khan vs Board Of Revenue U.P. Camp Meerut & ... on 28 January, 2010
Author: Pankaj Mithal
Bench: Pankaj Mithal
Court No. - 6 Case :- WRIT -- B No. -- 37674 of 2006 Petitioner :- Tahseen Khan Respondent :- Board Of Revenue U.P. Camp Meerut & Others Petitioner Counsel :- K.R. Sirohi Respondent Counsel :- C.S.C.,N.K. SriVastaVa,N.K.SharIna,PratiIna SriVastaVa,Sankatha Rai,V.K. Singh,Vijai Kumar Rai,Vin0d Kumar Rai Hon'ble Pankaj Mithal,J.
List in the next cause list. The stay order granted earlier shall remain operative till the next date of listing.
Order Date :- 28.1.2010 BK