Himachal Pradesh High Court
Nikku Ram vs . State Of H.P. & Ors. on 17 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Nikku Ram Vs. State of H.P. & Ors.
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CWPOA No. 3013 of 2020 17.05.2022 Present: Ms. Sunita Sharma, Senior Advocate, with Mr. Dhananjay Sharma, Advocate, for the petitioner.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocates General with M/s Amit Dhumal, Deputy Advocate General and Manoj Bagga, Assistant Advocate General, for respondents No.1 and 3-State.
Mr. Dhananjay Sharma, instructing counsel appearing for the petitioner informs the Court that as the petitioner has died, therefore, he prays for and is granted three weeks time to take appropriate steps in this regard. Ordered accordingly.
(Ajay Mohan Goel) Judge May 17, 2022 (Vinod) ::: Downloaded on - 17/05/2022 20:09:37 :::CIS