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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(p) in The Centre for Environmental Planning and Technology University Act, 2005

(p)"CEPT Trust" means the Centre for Environmental Planning and Technology Trust, Ahmedabad, registered under the Bombay Public Trust Act, 1950 (Bombay 29 of 1950);