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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

State of Himachal Pradesh - Subsection

Section 87(2)(a) in The Himachal Pradesh Town and Country Planning Act, 1977

(a)the form of application under section 30(1), the particulars which such application shall contain and the documents which shall accompany such application;