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State of Odisha - Section

Section 53 in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975

53.

There shall be at least one urinal for male workers up to 50 and one for female workers up to 50 employed at a time Provided that where the number of male or female workers, as the case may be, exceed 500 it shall be sufficient if there is one urinal for every 50 males or females up to the first 500 and one for every 100 or part thereof thereafter.