Punjab-Haryana High Court
Dharampal And Others vs Gram Panchayat Village Juan And Another on 15 March, 2013
Author: A.N. Jindal
Bench: A.N. Jindal
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Civil Revision No.1742 of 2013
Date of decision: March 15, 2013
Dharampal and others
.. Petitioners
Vs.
Gram Panchayat village Juan and another
.. Respondents
Coram: Hon'ble Mr. Justice A.N. Jindal Present: Mr. Navneet Singh, Advocate for the petitioners. A.N. Jindal, J This petition is dismissed being not maintainable.
March 15, 2013 (A.N. Jindal) deepak Judge