Section 9 in The Orissa Government Servants' Conduct Rules, 1959
9. [ Joining of Associations by Government servants. [Substituted vide Notification No. 1674-Gen./11.2.1974.]
- No Government servant shall join or continue to be a member of an association the objects or activities of which are in the opinion of Government prejudicial to the interest of the sovereignty and integrity of India or public order or morality.]
