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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(5) in The Paschim Banga Unani System Of Medicine Act, 1979

(5)No business shall be transacted at any meeting of the Karyya Nirbahak Samiti unless a quorum of three members be present:Provided that no quorum shall be necessary for an adjourned meeting.