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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(9) in Punjab State Legal Services Authorities Rules, 1996

(9)In all matters like age of retirement, pay and allowances, benefit and entitlements, plus disciplinary matters, the Member-Secretary shall be governed by the rules as are applicable to the members of the Punjab Superior Judicial Service.