Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 49 in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

49. [ The Office of the President, Parakala Seshavataram Andhra Pradesh State Chamber of Panchayat Raj, Hyderabad.] [Substituted by Act No.12 of 1991.]