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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4)(k) in The National Oilseeds And Vegetable Oils Development Board Act, 1983

(k)five members to be appointed by the Central Government to represent respectively-
(i)the State Trading Corporation of India Limited;
(ii)the National Co-operative Development Corporation established under section 3 of the National Co-operative Development Corporation Act, 1962(26 of 1962);
(iii)the National Dairy Development Board;
(iv)the National Agricultural Co-operative Marketing Federation;
(v)the National Bank for Agriculture and Rural Development established under section 3 of the National Bank for Agriculture and Rural Development Act, 1981(61 of 1981);