Himachal Pradesh High Court
Indus Ind. Bank Ltd. vs . State Of H.P. & Others on 9 December, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Indus Ind. Bank Ltd. vs. State of H.P. & others .
Cr.MMO No. 1070 of 2022 09.12.2022 Present: Mr.Vinod Gupta, Advocate, vice Mr.Ashwani Kaundal, Advocate, for the petitioner.
Ms.Seema Sharma, Deputy Advocate General, for respondent No.1-State.
Mr.Hardeep Verma, Advocate, for respondent No.2.
None for respondent No.3.
r Respondent No.3 stands duly served, but there is no representation on its behalf. Hence, proceeded ex parte.
Reply on behalf of respondents No.1 and 2, as prayed, be filed within three weeks. Power of Attorney on behalf of respondent No.2 also be filed in the meanwhile.
List for consideration after three weeks.
(Vivek Singh Thakur) Judge December 9, 2022 (Purohit) ::: Downloaded on - 12/12/2022 20:38:42 :::CIS