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[Cites 0, Cited by 1] [Section 55(1)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(1)(c) in Rajasthan Co-operative Societies Act, 2001

(c)not less than one-tenth of the total number of members of the society; or, of his own motion, either by himself or by a person authorised by him by order in writing, hold and inquiry into the constitution, working and financial condition of a co-operative society.