Section 5 in Gujarat Education Cess (Amendment) Act, 1970
5. Amendment of section 20 of Guj. XXXV of 1962.- In section 20 of the principal Act-
(1)in sub-section (1), for the words "from his tenant the difference" the words "from his tenant not more than half of the difference" shall be substituted;(2)in sub-section (2), for the words "from his sub-tenant the difference" the words "from his sub-tenant not more than half of the difference" shall be substituted.
