Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73(3)] [Section 73] [Entire Act] State of Odisha - Subsection Section 73(3)(iv) in Orissa Value Added Tax Act, 2004 (iv)Make search of such places including the search of the person found there, where concealment of facts relating to the business is suspected;