Section 31(1)(b) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(1)(b) in The U.P. Water Supply and Sewerage Act, 1975

(b)all the rights, liabilities and obligations of the State Government whether arising out of any contract or otherwise pertaining to the said departments shall be the rights, liabilities and obligations of the Nigam.

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State of Uttar Pradesh - Subsection

Section 31(1)(b) in The U.P. Water Supply and Sewerage Act, 1975