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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Tamil Nadu Lifts Rules, 1997

(2)On receipt of an application under sub-rule (1) above, the Inspector shall arrange for inspection of the Lift within fifteen days and on getting himself satisfied that all the requirements of the Act and these rules are complied with, he may grant licence in Form "F" within fifteen days from the date of receipt of compliance report of rectification of defects.