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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(19) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(19)to inspect College or Polytechnics or Institutions and to take measures to ensure that proper standards of instructions, teaching and training are maintained in them;