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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(f) in Gender Sensitization & Sexual Harassment of Women at the High Court of Gujarat (Prevention, Prohibition and Redressal) Regulations, 2013

(f)"GSICC" means the High Court of Gujarat Gender Sensitisation and Internal Complaints Committee constituted under Regulation 4;