Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Punjab - Subsection Section 107(1) in The State Pharmacy Council Rules, 1951 (1)The application shall be in writing addressed to the Council and signed by the applicant and shall state the grounds on which the application is made.
