Section 7(2C)(b) in The U.P. (Regulation Of Building Operations) Act, 1958

[Cites 0, Cited by 0] [Section 7(2C)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2C)(b) in The U.P. (Regulation Of Building Operations) Act, 1958

(b)that the applicant shall transfer to the State Government or to the local authority concerned the land earmarked for roads, public parks and other public utility services either free of cost or on such terms and conditions as may be specified.

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State of Uttar Pradesh - Subsection

Section 7(2C)(b) in The U.P. (Regulation Of Building Operations) Act, 1958