Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jammu-Kashmir - Section Section 6 in Jammu and Kashmir School Education Act, 2002 6. Manner for establishing and running Government schools The Government shall, by notification in the Government Gazette, stipulate the manner in which Government schools shall be established and run.
