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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(4) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(4)A list of all designated Juvenile or the Child Welfare Officers in a District and the members of Special Juvenile Police Unit with contact details, shall be prominently displayed in every police station.