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[Cites 0, Cited by 2] [Section 107] [Entire Act]

Union of India - Subsection

Section 107(Secondly) in The Indian Penal Code, 1860

(Secondly)— Engages with one or more other person or persons in any conspiracy for the doing of that thing, if an act or illegal omission takes place in pursuance of that conspiracy, and in order to the doing of that thing; or