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[Cites 0, Cited by 0] [Section 951(11)] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(11)(vi) in Bihar Education Code, 1961

(vi)In the case of institution following the basic system of education the expenditure met from the sale-proceeds of productive activities should be shown as expenditure from "other sources" and the actual amount so included, indicated in a foot-note to Table V or in Table 'B' of college or school returns form A.