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Union of India - Section

Section 180 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

180. [ (1) Ages of compulsory retirement for Instructor Officers. [Substitued by S.R.O. 17-E, dated 5th July, 1967.]

- Ages of compulsory retirement of officers shall be as given below:]
InstructorCaptain 55years.
InstructorCommander 50years.
InstructorLieutenant Commander and below 48years
Explanation. - The ages of compulsory retirement of officers who entered service prior to 1st February, 1963, including those promoted ex-Branch List, shall be as given below :(i)Officers who possess the minimum academic qualifications prescribed in sub-regulation (2) of regulation 166
Allranks 55years
(ii)Officers other than those specified in item (i)-  
InstructorCaptain 55years.
InstructorCommander 52years.
InstructorLieutenant Commander and below 50years.
(iii)The ages of retirement of Ex-Branch List Officers of the rank of Instructor Commander and below shall be extendible to 55 years at the discretion of the Ministry of Defence.
(2)Notwithstanding the provisions of cl. (1) above, officers may be allowed to retire, at the discretion of the Government, at any time after reaching the age of 40. They shall normally be placed on the retired list on attaining the maximum pension of their rank, if this occurs earlier than attaining the age limits as in sub-regulation (1) but in any case, not before attaining the age of 1[48 years]. They may, if required, be retained [***] [Omitted & Substitued by S.R.O. 17-E, dated 5th July, 1967] on the active list until reaching the age of compulsory retirement of the rank held.
(3)[***] [Omitted & Substitued by S.R.O. 17-E, dated 5th July, 1967]