Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2)(xv) in Gujarat Educational Innovations Commission Act, 2009

(xv)to collaborate, to negotiate and to arrive at agreements and arrangements with the Government, as also with schools. Universities, centers and institutions (including autonomous institutions).