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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Assam - Subsection

Section 20(1)(d) in Assam Opium Prohibition Act, 1947

(d)detain, search and arrest any person whom he has reason to believe to have committed an offence against this Act relating to such opium, material, utensil implement or apparatus :