Section 35(1)(a) in The Registration Act, 1977 (1920 A.D.)

[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35(1)(a) in The Registration Act, 1977 (1920 A.D.)

(a)If all the persons executing the document appear personally before the registering officer and are personally known to him, or if he be otherwise satisfied that they are the persons they represent themselves to be, and if they all admit the execution of the document, or

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State of Jammu-Kashmir - Subsection

Section 35(1)(a) in The Registration Act, 1977 (1920 A.D.)