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Punjab-Haryana High Court

Sharanbir Singh Alias Gopi vs State Of Punjab on 25 September, 2024

                                                        CRM-M-19849-2024
                                                        Date of Decision: 25.09.2024

                Sharanbir Singh alias Gopi                     ...Petitioner

                                     Versus

                State of Punjab                                ...Respondent

                CORAM:- HON'BLE MRS. JUSTICE AMARJOT BHATTI

                Present:       Mr. Anosh Samson, Advocate
                               for the petitioner.

                               Mr. Neeraj Madaan, Sr. DAG, Punjab.

                                 ****
                AMARJOT BHATTI, J. (Oral)

1. For orders, see CRM-M-15823-2024 titled as Tarsem Singh alias Doctor Vs. State of Punjab, decided vide separate order of even date.

2. Pending miscellaneous application(s), if any, stand disposed of accordingly as well.

(AMARJOT BHATTI) JUDGE 25.09.2024 lalit Whether speaking/reasoned: Yes/No Whether reportable: Yes/No LALIT SHARMA 2024.09.27 16:14 I attest to the accuracy and integrity of this document