Punjab-Haryana High Court
Sharanbir Singh Alias Gopi vs State Of Punjab on 25 September, 2024
CRM-M-19849-2024
Date of Decision: 25.09.2024
Sharanbir Singh alias Gopi ...Petitioner
Versus
State of Punjab ...Respondent
CORAM:- HON'BLE MRS. JUSTICE AMARJOT BHATTI
Present: Mr. Anosh Samson, Advocate
for the petitioner.
Mr. Neeraj Madaan, Sr. DAG, Punjab.
****
AMARJOT BHATTI, J. (Oral)
1. For orders, see CRM-M-15823-2024 titled as Tarsem Singh alias Doctor Vs. State of Punjab, decided vide separate order of even date.
2. Pending miscellaneous application(s), if any, stand disposed of accordingly as well.
(AMARJOT BHATTI) JUDGE 25.09.2024 lalit Whether speaking/reasoned: Yes/No Whether reportable: Yes/No LALIT SHARMA 2024.09.27 16:14 I attest to the accuracy and integrity of this document