Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bengal Presidency - Subsection Section 2(12ia) in Bengal Excise Act, 1909 (12ia)[ "India" means the territory of India excluding the State of Jammu and Kashmir;] [Clause (12ia) in Section by paragraph 3 of, and the Eleventh Schedule to, the Adaptation of Laws Order, 1950.]
