Delhi High Court - Orders
Samara India Pvt.Ltd & Anr vs Union Of India & Ors on 17 January, 2019
Bench: Sanjiv Khanna, Anup Jairam Bhambhani
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8950/2018
SAMARA INDIA PVT.LTD & ANR. ..... Petitioners
Through: Mr. J.K. Mittal, Mrs. Vandana Mittal
and Mr. Sumit Saurav, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vivek Goyal, CGSC with Mr.
Pawan Pathak, Advocate for UOI
Mr. Satish Aggarwala, Mr. P. Bhaskar
and Mr. Amit Kumar Gupta,
Advocates
Mr. Harpreet Singh, Sr. Standing
Counsel for R-3
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 17.01.2019 Bench has not assembled today. Re-list on 02.04.2019.
BY ORDER COURT MASTER JANUARY 17, 2019/sk