Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 6 in Kerala Hindu Places of Public Worship (Authorisation of Entry) Act, 1965 6. Abetment of offences. - Whoever abets any offence under this Act shall be punishable with the punishment provided for the offence.
