Bombay High Court
Silverline Technologies Ltd vs Special Director Of Enforcement on 7 September, 2018
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 07th September, 2018 FOR DIRECTION :
919 FEMA/2/2018 ) Ms. Priyanka Raul a/w. Chaitali Gosavi ) I/b. Vishal Thadhani, Advocate for 922 FEMAL/2/2018 ) Appellant in Sr. No. 919.
) 923 FEMAL/3/2018 ) Mr. Arnav Misra, Advocate for ) Appellants in Sr. Nos. 922 to 925. 924 FEMAL/4/2018 ) ) P.C. : Matters are placed on board for 925 FEMAL/5/2018 ) direction in view of Order dated ) 28.08.2018 passed by the Hon'ble ) Division Bench in Notice of Motion No. ) 541/2017 in FEMA Appeal No. 1/2017 ) with FEMA No. 2/2017 with Notice of ) Motion No. 545/2017 with FEMA ) Appeal No. 3/2017 with Notice of ) Motion No. 537/2017 with FEMA ) Appeal No. 4/2017 with Notice of ) Motion No. 546/2017 with FEMA ) Appeal No. 5/2017 with Notice of ) Motion No. 538/2017 with FEMA ) Appeal No. 6/2017 with Notice of ) Motion No. 543/2017 with FEMA ) Appeal No. 7/2017 With Notice of ) Motion No. 540/2017 with FEMA ) Appeal No. 8/2017 with Notice of ) Motion No. 536/2017 with FEMA ) Appeal No. 9/2017 with Notice of ) Motion No. 542/2017 with FEMA ) Appeal No. 10/2017 with Notice of ) Motion No. 539/2017 with FEMA ) Appeal No. 11/2017 with Notice of ) Motion No. 544/2017.
) ) The Hon'ble Division Bench has ) observed that Appeals under FEMA and ) FERA are required to be filed on ) Appellate Side Registry as per Appellate ) Side Rules.
::: Uploaded on - 12/09/2018 ::: Downloaded on - 12/09/2018 23:57:18 :::2 Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 07th September, 2018 contd... ) Hence, instant Appeals alongwith FEMA/2/2018 ) interlocutory applications, if any, be ) transferred on the Appellate Side FEMAL/2/2018 ) Registry.
) FEMAL/3/2018 ) Office to take follow up action.
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FEMAL/4/2018 )
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FEMAL/5/2018 )
Date : 07.09.2018 Prothonotary & Senior Master
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