Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 269T] [Entire Act] Union of India - Subsection Section 269T(iv) in The Income Tax Act, 1961 (iv)any Government company as defined in section 617 of the Companies Act, 1956 (1 of 1956);
