Section 2(k) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973
(k)"local authority" means-(i)a Municipal Corporation constituted by or under the Madhya Pradesh Municipal Corporation Act, 1956 (No. 23 of 1956):(ii)[ a Municipal Council or Nagar Panchayat constituted by or under the Madhya Pradesh Municipalities Act, 1961 (No. 37 of 1961); [Substituted by M.P. Act No. 8 of 1996 (w.e.f. 17-4-1996).](iii)a Gram Panchayat constituted under the Madhya Pradesh Panchayat Raj Adhiniyam, 1993 (No. 1 of 1994).]
