Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 60(b) in The Prisons Act, 1977

(b)for the regulation by numbers, length or character of sentences, or otherwise, of the prisoners to be confined in each class of prisons;