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Himachal Pradesh High Court

Smt. Nirmal Thakur vs . Smt. Suraj Negi & Anr. on 17 November, 2023

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Smt. Nirmal Thakur vs. Smt. Suraj Negi & Anr.

RSA No. 515 of 2017 17.11.2023 Present: Ms. Pooja Verma, Proxy Counsel, for the appellant.

.

Mr. Ajay Sharma, Proxy Counsel, for respondent No. 1. Mr. Y. W. Chauhan, Sr. Addl. A.G. with Ms. Sharmila Patial, Addl. A.G., for respondent No. 2.

of As prayed for, list on 01.12.2023.

rt (Tarlok Singh Chauhan) Judge 17th November, 2023 (Sanjeev) ::: Downloaded on - 17/11/2023 20:33:28 :::CIS